84. Privileges of Inspectors. [§ 12, Act V, 1861].
(a)An Inspector may be granted interviews with His Excellency the Governor and with the Hon'ble Ministers with the prior sanction of the Inspector-General during their visits to districts.(b)He has also the privilege of an introduction to His Excellency the Governor and the Hon'ble Ministers on their arrival at a railway or steamer station.(c)He is also entitled to invitations to Durbars held by Divisional Commissioners at the headquarters of districts.
