Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Jharkhand - Subsection Section 14(2)(b) in Jharkhand State Commission for the Scheduled Tribes Act, 2019 (b)the form in which the annual statement of accounts shall be prepared under subsection (2) of Section 12;