Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(c) in Gujarat Rural Debtors' Relief Act, 1976 (c)whether the income of a rural artisan exceeds or does not exceed rupees 2400 per year or, as the case may be, rupees 4800 per year;
