Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(1) in The Assam Economic and Statistical Service Rules, 1973 (1)The number of posts, permanent as well as temporary, under each of the categories of the service shall be such as may be determined by the Governor from time to time.
