Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act] State of Punjab - Subsection Section 66(3)(d) in The Punjab Factory Rules, 1952 (d)buildings, tall chimneys or stacks where flammable gases, fumes dust or lint are likely to be present; and