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Delhi High Court - Orders

Goga Foods Limited vs Hoffland Finance Limited (In ... on 25 March, 2021

Author: Manmohan

Bench: Manmohan, Asha Menon

                          $~ 3 & 39
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CO.APP. 26/2019 & C.M.Nos.54243/2019, 3873-3874/2021
                               GOGA FOODS LIMITED                               ..... Appellant
                                               Through    Mr.P.V.Kapur, Sr.Advocate with
                                                          Mr.Ashish Aggarwal, Ms.Gurkamal
                                                          Hora, Mr.Sidhant Kapur, Ms.Kaveri
                                                          Kapur, Mr.Dhanjay Sahai and
                                                          Mr.Vimal Nagrath, Advocates.

                                               versus

                               HOFFLAND FINANCE LIMITED (IN LIQUIDATION) & ANR.
                                                                      ..... Respondents
                                               Through    Mr.Sanjeev Ralli, Sr.Advocate with
                                                          Mr.Mohit Mudgal and Ms.Shivani
                                                          Ravtela, Advocates for the Court
                                                          Appointed Committee.
                                                          Mr.Ramesh Babu with Ms.Manisha
                                                          Singh and Ms.Sanya Panjwani,
                                                          Advocates for RBI.
                                                          Mr.Jayant Mehta, Sr.Advocate with
                                                          Mr.Dheeraj Gupta, Advocate for
                                                          Intervenors.

                          +    CO.APP. 6/2020 & C.M.Nos.12164-12165/2021
                               V.K. SHARMA                                      ..... Appellant
                                               Through    Mr.Jayant Mehta, Sr.Advocate with
                                                          Mr.Dheeraj Gupta, Advocate.

                                               versus

                               HOFFLAND FINANCE LTD. (IN LIQN.) & ORS.
                                                                              ..... Respondents



Signature Not Verified
Digitally Signed
By:MANJEET KAUR
Signing Date:26.03.2021
15:51:20
                                                     Through      Mr.Sanjeev Ralli, Sr.Advocate with
                                                                 Mr.Mohit Mudgal and Ms.Shivani
                                                                 Ravtela, Advocates for the Court
                                                                 Appointed Committee.
                                CORAM:
                                HON'BLE MR. JUSTICE MANMOHAN
                                HON'BLE MS. JUSTICE ASHA MENON
                                        ORDER

% 25.03.2021 Since this Court is busy hearing another part-heard matter today, list the present matters for hearing and disposal on the date already fixed.

The contesting parties are directed to file their short written submissions not exceeding three pages each at least one week prior to the next date of hearing.

A convenience volume is directed to be filed by Mr.Rohit Mudgal, Advocate. Learned counsel for the parties are directed to co-operate with Mr.Rohit Mudgal in filing the convenience volume.

MANMOHAN, J ASHA MENON, J MARCH 25, 2021 KA Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:26.03.2021 15:51:20