Delhi High Court - Orders
Goga Foods Limited vs Hoffland Finance Limited (In ... on 25 March, 2021
Author: Manmohan
Bench: Manmohan, Asha Menon
$~ 3 & 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.APP. 26/2019 & C.M.Nos.54243/2019, 3873-3874/2021
GOGA FOODS LIMITED ..... Appellant
Through Mr.P.V.Kapur, Sr.Advocate with
Mr.Ashish Aggarwal, Ms.Gurkamal
Hora, Mr.Sidhant Kapur, Ms.Kaveri
Kapur, Mr.Dhanjay Sahai and
Mr.Vimal Nagrath, Advocates.
versus
HOFFLAND FINANCE LIMITED (IN LIQUIDATION) & ANR.
..... Respondents
Through Mr.Sanjeev Ralli, Sr.Advocate with
Mr.Mohit Mudgal and Ms.Shivani
Ravtela, Advocates for the Court
Appointed Committee.
Mr.Ramesh Babu with Ms.Manisha
Singh and Ms.Sanya Panjwani,
Advocates for RBI.
Mr.Jayant Mehta, Sr.Advocate with
Mr.Dheeraj Gupta, Advocate for
Intervenors.
+ CO.APP. 6/2020 & C.M.Nos.12164-12165/2021
V.K. SHARMA ..... Appellant
Through Mr.Jayant Mehta, Sr.Advocate with
Mr.Dheeraj Gupta, Advocate.
versus
HOFFLAND FINANCE LTD. (IN LIQN.) & ORS.
..... Respondents
Signature Not Verified
Digitally Signed
By:MANJEET KAUR
Signing Date:26.03.2021
15:51:20
Through Mr.Sanjeev Ralli, Sr.Advocate with
Mr.Mohit Mudgal and Ms.Shivani
Ravtela, Advocates for the Court
Appointed Committee.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 25.03.2021 Since this Court is busy hearing another part-heard matter today, list the present matters for hearing and disposal on the date already fixed.
The contesting parties are directed to file their short written submissions not exceeding three pages each at least one week prior to the next date of hearing.
A convenience volume is directed to be filed by Mr.Rohit Mudgal, Advocate. Learned counsel for the parties are directed to co-operate with Mr.Rohit Mudgal in filing the convenience volume.
MANMOHAN, J ASHA MENON, J MARCH 25, 2021 KA Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:26.03.2021 15:51:20