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Punjab-Haryana High Court

Gagandeep And Ors vs State Of Haryana And Ors on 14 February, 2018

Author: Arun Palli

Bench: Arun Palli

     IN THE HIGH COURT OF PUNJAB AND HARYANA
               AT CHANDIGARH

                                          CWP No. 10798 of 2016
                                          Date of Decision 14.2.2018


Gagandeep and others

                                                         ...Petitioners.

            Versus



State of Haryana and others

                                                         ...Respondents


CORAM: HON'BLE MR. JUSTICE ARUN PALLI


Present:    Mr. D.S. Patwalia, Sr. Advocate, with
            Ms. Gurjot Grewal, Advocate
            for the petitioners.

            Mr. Siddharth Sanwaria, DAG, Haryana.

                  ****

ARUN PALLI, J. (ORAL)

For order, see the order of even date passed in CWP No. 7047 of 2016 ( Anju Vs. State of Haryana and others).




14.2.2018                                            (ARUN PALLI)
AK Sharma                                               JUDGE
            Whether Speaking/Reasoned:                YES / NO
            Whether Reportable:                       YES / NO




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