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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(1)(iii) in West Bengal Shops and Establishments Rules, 1964

(iii)the intervals of rest and holidays required to be granted under the Act are granted and the limits of hours of work and spread over laid down under the Act are duly observed ;