Section 15(15)(b) in Maharashtra Electricity Regulatory Commission (Electricity Supply Code and Other Conditions of Supply) Regulations, 2005

[Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(15)(b) in Maharashtra Electricity Regulatory Commission (Electricity Supply Code and Other Conditions of Supply) Regulations, 2005

(b)Name of office of Distribution Licensee having jurisdiction over the supply;