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Bombay High Court

Suketu J Mody vs The Commissioner Of Customs on 4 September, 2024

Author: K.R. Shriram

Bench: K.R. Shriram

                                                                                   Board Sr.No.:-9

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                CUSTOM APPEAL NO. 43 OF 2023

 Suketu J Mody                                             ....PETITIONER
            V/S
 The Commissioner Of Customs                             ....RESPONDENT

Mr Jasmine Dixit i/b UBR Legal Advocates for Appellant. Mr Vijay H Kantharia a/w Ms Sangeeta Yadav for Respondent.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 4th September, 2024 P.C. :

S. O. to 11/09/2024 .
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