Section 18 in The M.P. Municipal Services (Scale of Pay and Allowances) Rules, 1967
18. Checking of the fixation of pay.
- The actual fixation of pay in the new scale will be made by the Chief Municipal Officer of the Municipal Council concerned and will be checked in audit by the Local Fund Audit Department. Any excess payment found to have been made and discovered in audit will be recoverable from the pay of the Municipal employee concerned.
