Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] Bengal Presidency - Subsection Section 86(2) in The Calcutta Port Rules, 1943 (2)From Howrah Bridge down to and including Luff Point every flat or boat navigating near a crossing shall proceed with caution and, if necessary, anchor outside the navigable channel so that sea-going vessels may pass clear.
