Chattisgarh High Court
Amit Meshram vs State Of Chhattisgarh 23 ... on 7 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 9595 of 2018
Amit Meshram Versus State Of Chhattisgarh
1
07-12-2018Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi