Rama Nand Singh vs State Of Bihar &Amp; Ors. on 10 December, 2010

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Patna High Court - Orders

Rama Nand Singh vs State Of Bihar &Amp; Ors. on 10 December, 2010

Author: Mridula Mishra

Bench: Mridula Mishra

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  MJC No.3078 of 2010
                                   RAMA NAND SINGH
                                           Versus
                                STATE OF BIHAR & ORS.
                                        -----------

03.   10.12.2010

Four weeks' time is allowed to the counsel, appearing for the State for filing show-cause.

Put up this matter after four weeks.

(Mridula Mishra, J.) SKM