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[Cites 0, Cited by 0] [Section 22(14)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(14)(e) in Gujarat Elementary Education Rules, 2010

(e)If a school is permanently closed the General Register and other Register/ Records shall be handed over to the Pay Centre School. The Elementary Education Officer shall maintain a list of General Register of all schools which have been permanently closed.