Section 5(4) in The U.P. Sugarcane Supply and Purchase Order, 1954
(4)[ Purchase of cane shall be spread over the entire crushing season in an equitable manner and due consideration shall be given to variety and maturity of sugarcane:Provided that this restriction shall not apply where the quantity of cane purchased does not exceed one cart load from a cane grower in a crushing season.] [Substituted by Notification No. 4864-S/XVIII-C-1618-63, dated July 21, 1964.]
