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Union of India - Section

Section 17 in The Targeted Public Distribution System (Control) Order, 2015

17. Power of Central Government to give directions.

- The Central Government may give such directions as it may deem necessary to the State Government for execution of all or any of the provisions of this Order.Annex - ICoverage under the Targeted Public Distribution System under section 3(2) of the National Food Security Act, 2013 (see clause 3)
S. No. State/ UT Population (Census 2011) Coverage Antyodaya Anna Yojana (Number of families)*
as percentage of population Number of persons to be covered
Rural Urban Rural Urban Total
1 2 3 4(i) 4(ii) 5(i) 5(ii) 5(iii) 6
1 Andhra Pradesh 84,665,533 60.96 41.14 34,327,666 11,664,731 45,992,397 1,557,800
2 Arunachal Pradesh 1,382,611 66.31 51.55 708,963 161,581 870,545 38,000
3 Assam 31,169,272 84.17 60.35 22,541,160 2,648,614 25,189,775 704,000
4 Bihar 103,804,637 85.12 74.53 78,374,264 8,742,078 87,116,341 2,501,000
5 Chhattisgarh 25,540,196 84.25 59.98 16,516,082 3,560,735 20,076,817 718,900
6 Delhi (NCT) 16,753,235 37.69 43.59 158,041 7,119,954 7,277,995 156,800
7 Goa 1,457,723 42.24 33.02 232,917 299,263 532,181 18,400
8 Gujarat 60,383,628 74.64 48.25 25,878,298 12,406,431 38,284,729 812,800
9 Haryana 25,353,081 54.61 41.05 9,027,848 3,621,262 12,649,110 302,500
10 Himachal Pradesh 6,856,509 56.23 30.99 3,468,157 213,429 3,681,586 197,100
11 Jammu and Kashmir 12,548,926 63.55 47.10 5,805,178 1,608,044 7,413,222 282,200
12 Jharkhand 32,966,238 86.48 60.20 21,651,951 4,773,434 26,425,385 917,900
13 Karnataka 61,130,704 76.04 49.36 28,554,943 11,638,187 40,193,130 1,199,700
14 Kerala 33,387,677 52.63 39.50 9,186,833 6,293,208 15,480,040 595,800
15 Madhya Pradesh 72,597,565 80.10 62.61 42,082,857 12,559,357 54,642,214 1,581,600
16 Maharashtra 112,372,972 76.32 45.34 46,971,481 23,045,203 70,016,683 2,505,300
17 Manipur 2,855,794 88.56 85.75 1,790,364 715,287 2,505,651 63,600
18 Meghalaya 2,964,007 77.79 50.87 1,842,823 302,695 2,145,517 70,200
19 Mizoram 1,091,014 81.88 48.60 433,175 273,121 706,296 26,100
20 Nagaland 1,980,602 79.83 61.98 1,123,097 355,605 1,478,702 47,500
21 Odisha 41,947,358 82.17 55.77 28,719,429 3,901,738 32,621,167 1,264,500
22 Punjab 27,704,236 54.79 44.83 9,487,875 4,656,688 14,144,562 179,400
23 Rajasthan 68,621,012 69.09 53.00 35,609,149 9,052,811 44,661,960 932,100
24 Sikkim 607,688 75.74 40.36 345,346 61,237 406,582 16,500
25 Tamil Nadu 72,138,958 62.55 37.79 23,261,863 13,207,503 36,469,365 1,864,600
26 Tripura 3,671,032 74.75 49.54 2,025,763 476,070 2,501,833 113,100
27 Uttar Pradesh 199,581,477 79.56 64.43 123,406,329 28,652,314 152,058,643 4,094,500
28 Uttarakhand 10,116,7 52 65.26 52.05 4,584,895 1,608,953 6,193,849 190,900
29 West Bengal 91,347,736 74.47 47.55 46,330,525 13,853,246 60,183,770 1,985,700
30 A&N Islands 379,944 24.94 1.70 60,956 2,304 63,260 10,700
31 Chandigarh 1,054,686 38.54 47.26 11,178 484,737 495,915 8,800
32 Dadra and Nagar Haveli 342,853 84.19 51.54 154,088 82,376 236,464 6,900
33 Daman and Diu 242,911 26.66 56.47 16,084 103,103 119,187 1,500
34 Lakshadweep 64,429 35.30 33.56 4,985 16,883 21,868 1,200
35 Puducherry 1,244,464 59.68 46.94 235,343 399,048 634,390 32,200
Total 1,210,327,463 75 50 624,929,906 188,561,229 813,491,135 24,999,800
* Within the total State-wise number of persons to be covered under National Food Security Act, 2013, as indicated in Column 5(iii).Annex-IIStatement on deletion of ineligible or bogus ration cards and inclusion of eligible households for the quarter ending June/ Sept./ Dec./ March [see sub-clause (20) of clause 4]I. NFSA Implementing States.
Household/ Beneficiary Category Existing number of ration cards at beginning ofthe quarter First Quarter ending June Second Quarter ending September Third Quarter ending December Fourth Quarter ending March No. of ration cards at the end of thequarter/ year
Number of ration cards deleted/ cancelled Number of new ration cards issued Number of ration cards deleted/ cancelled Number of new ration cards issued Number of ration cards deleted/ cancelled Number of new ration cards issued Number of ration cards deleted/ cancelled Number of new ration cards issued
Priority                    
Antyodaya Anny Yojana (AAY)                    
Others (specify e.g. those covered by tide over allocation)                    
Total                    
II. States yet to start implementation of NFSA:
Household/ Beneficiary Category Existing number of ration cards at beginning ofthe quarter First Quarter ending June Second Quarter ending September Third Quarter ending December Fourth Quarter ending March No. of ration cards at the end of the quarter/year
Number of ration cards deleted/ cancelled Number of new ration cards issued Number of ration cards deleted/ cancelled Number of new ration cards issued Number of ration cards deleted/ cancelled Number of new ration cards issued Number of ration cards deleted/ cancelled Number of new ration cards issued
Antyodaya Anny Yojana (AAY)                    
Below Poverty Line (BPL)                    
Above Poverty Line (APL)                    
Total                    
Note: The information shall be furnished within two weeks after the end of every quarter.Annex-IIIStatement on doorstep delivery to the fair price shops for the quarter ending June/ Sept./ Dec./ March [see sub-clause (12) of clause 7]Total number of districts in the State/ UT: _____________________Total number of FPSs in the State/ UT: _____________________
Sl. No. Name of Agency Type of Agency* Nos. of districts covered under doorstepdelivery by the Agencies Total numbers of FPSs covered by the Agencyunder doorstep delivery
1        
2        
3        
4        
         
         
Total        
*As regards the type of agency, please indicate whether State Civil Supplies Corporation or other apex body, Cooperative Societies, Private Agency e.g. wholesalers, LAMPS, PACS etc., or any other agency. In case more than one agency is making door-step delivery in a one district, same may also be indicated.Note: The information shall be furnished within two weeks after the end of every quarter.Annex - IVFormat for furnishing annual Utilisation Certificate (UC) on distribution of foodgrains allocated by the Government of India from Central Pool for the period ending 31st March, every year [see sub-clause (2) of clause 8]Utilisation Certificate for the year ______________This is to certify that during the __(year)__, _(quantity)_ tons of foodgrains were allocated by Government of India for distribution under TPDS/ additional allocation) and the same were distributed to the beneficiaries as follows, namely:-(figures in tons)
Commodity Allotment made by the Government of India Quantity lifted by the State Govt. Unlifted quantity out of the allottedquantity(col. 2 – col. 3) Quantity distributed Balance quantity out of the liftedquantity(col. 3 – col. 5) Reasons for unlifted/ undistributed quantity, ifany
1 2 3 4 5 6 7
Rice            
Wheat            
Coarse grains            
Total            
Signature ______________Name of the officer ______________(to be signed by the Secretary of theFood and Civil Supplies Department of the State Government/ UT Administration)Date ___________Place _______________Note: The information shall be furnished on or before 30th June of the next financial year.Annex-VAnnual Statement on monitoring of Targeted Public Distribution System and action taken (for the period ending 31st March, 20 -----) [see sub-clause (10) of clause 10]
(A){|
|-| No. of inspections conducted| No. of raids conducted| Nos. of FPS licences| No. of FIRs lodged| No. of persons arrested| Remarks|-| Suspended| Restored| Cancelled| Pending for a decision|}
(B)I. Total number of fair price shops in the State / UT: ___________________________
II. Total number of fair price shop owners' licenses suspended during the financial year: ____________________________III. Out of II above, numbers of fair price shop owners whose license was suspended for a period more than six months: _________________________________
(C){|
|-| Details of fair price shop owners whose licensesuspended for a period of more than six months|-| No. of licenses suspended| No. of licenses restored| No. of licenses cancelled| Pending for a decision|-|||||}Note: The information shall be furnished on or before 30th June of the next financial yearAnnex-VIAnnual Statement on functioning of Vigilance Committees (VCs) (for the period ending 31st March of the year)[see sub-clause (6) of clause 11]