Section 4(3)(h) in The Delhi Electricity Regulatory Commission (Levy and Collection of Fee and Charges by State Load Despatch centre) Regulations, 2007

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(h)Any other expenses incidental to discharging the functions of SLDC as deemed appropriate by the Commission.

Legal Document View