Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(1)(c) in Gujarat Electricity Regulatory Commission (Multi Year Tariff Framework) Regulation, 2007 (c)The balance amount of gain may be utilized at the discretion of the Generating Company or Licensee.