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Union of India - Section

Section 73 in The Central Reserve Police Force Rules, 1955

73. Subedars (Inspectors) and Sub-Inspectors .-(a) Subedars (Inspectors) and Sub-Inspectors are in a time scale of pay; and the grant of increment is subject to approved service, efficiency, and good conduct. There are efficiency bars at the following stages:--

Subedars (Inspectors) at Rs. 250 (Rs. 320 in new scale).Sub-Inspectors at Rs. 180 (Rs. 200 in new scale).
(b)Increments shall be sanctioned by the Commandant, but prior approval of the Deputy Inspector-General shall be obtained before an Officer is allowed to cross an efficiency bar and the fact shall be recorded in the Force Orders.