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Delhi High Court - Orders

Keshav Datt vs South Asian University on 12 March, 2025

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~43
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    W.P.(C) 4580/2024 and CM APPL. 18786/2024, CM
                                               APPL.18787/2024
                                               KESHAV DATT                          .....Petitioner
                                                                                         versus
                                                      SOUTH ASIAN UNIVERSITY                                                          .....Respondent
                                          +           W.P.(C) 8521/2024 and CM                                             APPL.   34988/2024,    CM
                                                      APPL.34989/2024
                                                      DR IRFANULLAH FAROOQI                                                             .....Petitioner
                                                                                         versus
                                                      SOUTH ASIAN UNIVERSITY                                                          .....Respondent

                                          Appearance:                        Mr. Abhik Chimni, Mr. Pranjal Abrol, Mr. Gurupal
                                                                             Singh, Ms. Shreya Bajpai & Mr. Rishabh Gupta,
                                                                             Advocates for petitioner in Item Nos. 43 & 44.
                                                                             Mr. Purushottam Sharma Tripathi and Mr. Prakhar
                                                                             Singh, Advocates for respondent in Item no. 43
                                                                             Mr. Anuj Tyagi and Ms Akshita Agarwal, Advocates
                                                                             for respondent in Item no. 44
                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                               ORDER

% 12.03.2025 The matters could not be taken up for hearing due to paucity of time.

List on 25.09.2025.

(BY ORDER) COURT MASTER MARCH 12, 2025 'vc' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2025 at 22:59:11