Delhi High Court - Orders
Keshav Datt vs South Asian University on 12 March, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4580/2024 and CM APPL. 18786/2024, CM
APPL.18787/2024
KESHAV DATT .....Petitioner
versus
SOUTH ASIAN UNIVERSITY .....Respondent
+ W.P.(C) 8521/2024 and CM APPL. 34988/2024, CM
APPL.34989/2024
DR IRFANULLAH FAROOQI .....Petitioner
versus
SOUTH ASIAN UNIVERSITY .....Respondent
Appearance: Mr. Abhik Chimni, Mr. Pranjal Abrol, Mr. Gurupal
Singh, Ms. Shreya Bajpai & Mr. Rishabh Gupta,
Advocates for petitioner in Item Nos. 43 & 44.
Mr. Purushottam Sharma Tripathi and Mr. Prakhar
Singh, Advocates for respondent in Item no. 43
Mr. Anuj Tyagi and Ms Akshita Agarwal, Advocates
for respondent in Item no. 44
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.03.2025 The matters could not be taken up for hearing due to paucity of time.
List on 25.09.2025.
(BY ORDER) COURT MASTER MARCH 12, 2025 'vc' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2025 at 22:59:11