Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 2] [Entire Act] Union of India - Subsection Section 2(1) in Motor Vehicles Act, 1939 (1)[ "area", in relation to any provision of this Act, means such area as the State Government may, having regard [Clause (1) and (1A) Inserted by Act 56 of 1969, section 2 (w.e.f. 2-3-1970).]
