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Calcutta High Court

Techno Industries & Ors vs Flex Alloys Pvt. Ltd. & Ors on 3 September, 2019

Author: Shivakant Prasad

Bench: Shivakant Prasad

OD - 21
                                ORDER SHEET

                                CS 134 of 2018

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE



                        TECHNO INDUSTRIES & ORS
                                 Versus
                       FLEX ALLOYS PVT. LTD. & ORS.


  BEFORE:
  The Hon'ble JUSTICE SHIVAKANT PRASAD

Date : 3rd September, 2019.

Appearance:

Ms. S. Das, Adv.
Mr. Samarjit Sinha Roy, Adv.
... for the plaintiffs Mr. Jishnu Chowdhury, Adv.
Mr. Aditya Garodia, Adv.
Mr. Ratul Das, Adv.
Mr. Pintu Ghosh, Adv.
... for the defendants The Court : Learned advocate for the plaintiffs presses a certificate of Deputy Registrar (Court and Judicial) showing that the defendants have entered appearance in the suit on 14th day of August, 2018 through Mr. Aditya Garodia, learned advocate.
Mr. Jishnu Chowdhury, learned advocate appears on behalf of the defendants and submits that he intends to file an application for extension of 2 time to file written statement, although objection is raised on behalf of the plaintiffs.
List the matter on September 9, 2019 under the same heading.
(SHIVAKANT PRASAD, J.) RS