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Union of India - Section

Section 1 in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978

1. Short title and commencement.

(1)This Act may be called the Hindustan Tractors Limited (Acquisition and Transfer of Undertakings) Act, 1978.
(2)It shall come into force on the 1st day of April, 1978.