Sandeep Sharma vs Meena Sharma on 24 August, 2022

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Madhya Pradesh High Court

Sandeep Sharma vs Meena Sharma on 24 August, 2022

Bench: Rajendra Kumar Verma

                                 1
            IN THE HIGH COURT OF MADHYA PRADESH
                          AT INDORE
                              BEFORE
           HON'BLE SHRI JUSTICE RAJENDRA KUMAR (VERMA)
                       ON THE 24th OF AUGUST, 2022

                 CRIMINAL REVISION No. 879 of 2022

        Between:-
        SANDEEP SHARMA S/O LATE KAILASH
        SHARMA,   AGED    ABOUT    30  YEARS,
        CHANDRASHEKHAR       MARG,     KHADE
        HANUMANJI MANDIR KE PAS, JUNA BIAORA,
        PS BIAORA, DISTRICT RAJGARH (MADHYA
        PRADESH)

                                                            .....PETITIONER
        (SHRI AVINASH KUMAR KHARE, LEARNED COUNSEL FOR THE
        PETITIONER)

        AND

1.      MEENA SHARMA W/O SANDEEP SHARMA,
        AGED ABOUT 25 YEARS, 105, UTKARSH TOWER,
        PARAYAN   CHOWK     DISTRICT    RAJGARH
        (MADHYA PRADESH)

2.      SOUMYA SHARMA D/O SANDEEP SHARMA
        MINOR, AGED ABOUT 8 YEARS THR. NATURAL
        GUARDIAN MOTHER MEENA SHARMA, R/O 105,
        UTKARSH TOWER, PARAYAN CHOWK DISTRICT
        RAJGARH (MADHYA PRADESH)

3.      MEGHA SHARMA D/O SANDEEP SHARMA
        MINOR THR. NATURAL GUARDIAN MOTHER
        MEENA SHARMA AGED ABOUT 05 YEARS, R/O
        105, UTKARSH TOWER, PARAYAN CHOWK
        DISTRICT RAJGARH (MADHYA PRADESH)

                                                          .....RESPONDENTS
        (NONE FOR THE RESPONDENTS)

      This revision coming on for admission/orders this day, the court passed
the following:
                                  ORDER

Learned counsel for the petitioner seeks withdrawal of this criminal 2 revision by submitting that the dispute between the parties has been amicably settled out of the Court.

Prayer is accepted.

The criminal revision is accordingly dismissed as withdrawn.

(RAJENDRA KUMAR (VERMA)) JUDGE pn PREETHA Digitally signed by PREETHA NAIR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=JUDICIAL, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=5431da3716f911ecd1cb3fc6dc91ea2cacec60259cb241b9ad42 416f404bb303, NAIR pseudonym=BEA9A029360DBE02FDC86E8557A519B70B35E1A7, serialNumber=0EC5BE08895BA17A6074239F753A38DE8188C5E65085 178B87CD8C85BA5B87CC, cn=PREETHA NAIR Date: 2022.08.25 12:01:03 +05'30'

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