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Karnataka High Court

Manoj Kumar S/O Ram Karan Varma And Ors vs Karnataka State Nursing Council And Anr on 18 January, 2016

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

                             1
                                   W.P.No.204316/2015




        IN THE HIGH COURT OF KARNATAKA
               KALABURAGI BENCH

     DATED THIS THE 18TH DAY OF JANUARY, 2016

                       BEFORE

     THE HON'BLE MR.JUSTICE RAM MOHAN REDDY

      WRIT PETITION NO.204316/2015 (EDN-EX)

BETWEEN:

1.    Manoj Kumar
      S/o Ram Karan Varma
      Age: 25 years,
      Occ: Student.

2.    M.S. Saroj Kumawat
      S/o Omprakash Kumawat
      Age: 19 years,
      Occ: Student.

3.    Ravikant Jasail
      S/o Tej Karan Jasail
      Age: 20 years,
      Occ: Student.

4.    Kum. Narbanda Kumari Balai
      D/o Ishwar Ram
      Age: 33 years,
      Occ: Student.

5.    Pyare Lal S/o Hemraj
      Age: 20 years,
      Occ: Student.
                            2
                                        W.P.No.204316/2015




6.    Jaypal Singh Gora
      S/o Bhagavan Singh Gora
      Age: years,
      Occ: Student.

7.    Mohit Kumar Dhobi
      S/o Nanag Ram Dhobi
      Age: years,
      Occ: Student.

8.    Chiranji Lal Varma
      S/o Harjiram Varma
      Age: years,
      Occ: Student.

9.    Dharmendra Kumar Varma
      S/o Mangala Chand Varma
      Age: years,
      Occ: Student.

10.   Parmeshwar Lal S/o Rathan Lal
      Age: years,
      Occ: Student.

11.   Suresh Katari S/o Giridhari Lal
      Age: years,
      Occ: Student.

12.   Mahesh Kumar S/o Madan Lal
      Age: years,
      Occ: Student.

13.   Bhanvari Lal Prajapath
      S/o Anandi Lal Prajapath
      Age: years,
      Occ: Student.
                              3
                                  W.P.No.204316/2015




14.   Vinod Kumar Sharma
      S/o Ramesh Chand Sharma
      Age: years,
      Occ: Student.

15.   Vikash Kumar Luna
      S/o Gopal Lal Luna
      Age: years,
      Occ: Student.

16.   Premchand Panwar
      S/o Dullaram Panwar
      Age: years,
      Occ: Student.

17.   Mukesh Kumar Balai
      S/o Shivachand Balai
      Age: years,
      Occ: Student.

18.   Dharm Pal Bajiya
      S/o Raju Ram
      Age: years,
      Occ: Student.

19.   Machkuri Kavitha
      D/o Babu Rao
      Age: years,
      Occ: Student.

20.   Antosh Kale
      S/o Subhas Rao
      Age: years,
      Occ: Student.

21.   Ms. Savitha Kumari Panwar
      D/o Gopal Prasad Panwar
                             4
                                     W.P.No.204316/2015




      Age: years,
      Occ: Student.

22.   Sunil Kumar Varma
      S/o Kesher Dev Varma
      Age: years,
      Occ: Student.

23.   Ishwar Singh S/o Manohar Bai
      Age: years,
      Occ: Student.

24.   Santosh Kumar Saini
      S/o Ghasi Lal Saini
      Age: years,
      Occ: Student.

25.   Mohd. Arif Ali
      S/o Fateh Mohammed
      Age: years,
      Occ: Student.

26.   Bal Chand Verma
      S/o Kishore Ram Verma
      Age: years,
      Occ: Student.

27.   Bhagwan Sahai Saini
      S/o Shambu Dayal
      Age: years,
      Occ: Student.

28.   Sainaj Walikar
      S/o Hasansab
      Age: years,
      Occ: Student.
                              5
                                       W.P.No.204316/2015




29.    Kamal Kumar S/o Ghasi Ram
       Age: years,
       Occ: Student.

30.    Amarchand S/o Balu Rao
       Age: years,
       Occ: Student.

31.    Vidyadhar S/o Bhagwanaram
       Age: years,
       Occ: Student.

32.    Anil Katariya S/o Ram Gopal
       Age: years,
       Occ: Student.

33.    Dilip Singh S/o Gopal Singh
       Age: years,
       Occ: Student.

34.    Jadhav Sagar S/o Surendra
       Age: years,
       Occ: Student

       All are R/o Rajapur Hostel,
       Tq. and Dist. Kalaburagi.
                                             ... Petitioners
(By Sri Bheemaraya M.N., Advocate - Absent)

AND:

1.     Karnataka State Nursing Council
       No.71, Nightingale Towers,
       A-Street, 6th Cross, A.R. Extension
       Gandhi Nagar, Bangalore - 560 009.
                              6
                                        W.P.No.204316/2015




2.    The Secretary
      Karnataka State Diploma in Nursing
      Examination Board,
      Victorial Hospital Compound
      Bangalore - 01.
                                       ... Respondents

      This Writ Petition is filed under Articles 226 & 227
of the Constitution of India, praying to issue a writ in
the nature of mandamus directing the respondent No.1
to approve the admission of the petitioners for the
academic year 2014-15 of the I year GNM course, etc.

     This petition coming on for Orders this day, the
Court made the following:

                           ORDER

There is no representation though the case was called twice. Office objections are not complied with despite granting sufficient time.

Petition rejected.

Sd/-

JUDGE swk