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[Cites 0, Cited by 0] [Section 168(2)] [Section 168] [Entire Act]

State of Goa - Subsection

Section 168(2)(b) in The Goa Panchayat Raj Act, 1994

(b)the salaries, allowances, pensions and gratuities of its officers and employees other than those whose salaries and allowances are paid from the Consolidated Fund of the State;