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Calcutta High Court

S.P. C.B.I./E.O.W. Kolkata & Anr vs Pawan Kumar Ruia on 24 January, 2014

Author: Arun Mishra

Bench: Arun Mishra

                                  G.A.2796 of 2005
                                  APOT 568 of 2005
                                 W.P. 1265 of 2005

                            IN THE HIGH COURT AT CALCUTTA
                            Civil Appellate Jurisdiction
                                    Original Side


S.P. C.B.I./E.O.W. KOLKATA & ANR.                     Appellants
    Versus
PAWAN KUMAR RUIA                                      Respondent

BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 24th January, 2014.

            For the Appellants      :

            For the Respondent :


                      THE COURT         :      None appears to prosecute the

          matter.     It     appears    that    the   appeal   has   already   been

          decided.      Records are also incomplete.               The application

          has      become     infructuous       and   the   same     is   dismissed

          accordingly.



      (JOYMALYA BAGCHI, J.)                            (ARUN MISHRA, C.J.)




          Rsg
          AR(CR)