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NCT Delhi - Section

Section 6 in The Delhi Sikh Gurdwaras Act, 1971

6. Delimitation of wards.

(1)For the purpose of election of members of the Committee, Delhi shall be divided into single member wards.
(2)The Director Gurdwara Elections shall by order determine-
(a)the number of wards; and
(b)the extent of each ward.
(3)The Director Gurdwara Elections may, from time to time, in consultation with the Committee, alter or amend any order made under subsection (2).