Section 30 in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968
30. Entry of final list of allottees in a register.
- On the basis of final list of allottees/hirers drawn by the Committee, an allotment register shall be prepared in which names and other particulars of allottees/hirers shall be entered. The names of the persons on the waiting list shall be entered in a separate section of the same register in the order in which their name appears in the draw of lots.
