Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(5) in The Assam Agricultural Produce Market Act, 1972

(5)A member shall also cease to hold office if he in writing resigns his membership and the same is accepted by the market committee or of he is removed by the State Government under the provisions of this Act.