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[Cites 0, Cited by 0] [Section 87(4)] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(4)(o) in The Asansol Municipal Corporation Act, 1990.

(o)[] [Clause (o) substituted by W.B. Act 17 of 1995.] measures as may be required for fire prevention and fire safety under the West Bengal Fire Services Act, 1950, and the rules made thereunder;