Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Bengal Presidency - Subsection Section 29(2) in Calcutta Improvement Act, 1911 (2)If the [State Government] so directs in any case, the Chairman shall forward to it a copy of all papers which where laid before the Board for consideration at any meeting.
