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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(4) in Telangana Village Police Act, 1974

(4)"Police officer" means any member of the police force appointed or deemed to be appointed under any law relating to the police force for the time being in force in the State ; and includes a special police officer;