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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(9) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(9)Prices fixed under Section 7 shall he published in both Hindi and English in the official gazette and if deemed necessary, in such newspapers having circulation in the revenue division concerned as may be decided by the Conservator of Forests concerned.