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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(b)"Authorised Officer" means the officer authorised by the Government to be in over all charge of implementation of the pension scheme and to function as sanctioning authority to sanction the payment of pension initially;