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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(a) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981

(a)[ "Director, Pension Department" means the Director, Pension Department, Rajasthan, Jaipur.] [Substituted vide F.D. Notification No. F. 1 (45) FD (Gr. 2)/83, dated 17.1.1984. Effective from 1-12-1983.]