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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(2)(iii) in The Petroleum Rules, 2002

(iii)single or multicored insulated cables accommodated in solid drawn heavy gauge screwed galvanised conduits used in conjunction with approved flame-proof fittings, the conduit being sealed at both ends and installed in such a manner as to permit internal condensation to drain to a point or points from which it may be removed; where a conduit runs from a zone "1" area to zone "2" area or an area which is not hazardous area, an adequate seal shall be provided outside the boundary of zone "1" area;