Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2) in Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006

(2)The amount shall be sanctioned only if the following conditions are fulfilled, namely :-
(a)only two children of a registered manual worker shall be given this assistance; and
(b)the registered manual worker shall have no dues payable to the Board.