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State of West Bengal - Section

Section 17 in The Great Eastern Hotel (Acquisition of Undertaking) Act, 1980

17. Act to override other laws.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law in force for the time being or in any instrument having effect by virtue of any law other than this Act or in any judgement, decree or order of any court, tribunal or other authority.