Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(b) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985 (b)such record shall be made available for inspection to an excise officer of and above the rank of Sub-Inspector.
