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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental professional Courses) Rules 2004

(4)Admissions shall be made by the college based on merit list so prepared.
(b)The candidates who have passed the qualifying examination not from the State have to submit the equivalency certificate to NTR University of Health Sciences. A.P., Vijayawada.