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[Cites 0, Cited by 0] [Section 227(6)] [Section 227] [Entire Act]

State of Gujarat - Subsection

Section 227(6)(b) in The Gujarat Panchayats Act, 1993

(b)a provision specifying the classes of posts recruitment to which shall be made through the District panchayat Service Selection Committee and the classes of posts, recruitment to which shall be made by the Gujarat Panchayat Service Selection Board, and