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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(28)(ii) in Andhra Pradesh Capital Region Development Authority Act, 2014

(ii)a new building, new structure or new installation or any extension thereof, in the case of any other service, shall not be deemed to be construction within the meaning of this clause;