Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 75 in Finance Act, 2013 75. Amendment of section 104. - In section 104 of the Customs Act, for sub-section (6), the following sub-sections shall be substituted, namely:-"(6) Notwithstanding anything contained in the Code of Criminal Procedure,
