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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(4)(d) in Sikkim Urban and Regional Planning and Development Act, 1998

(d)Prepare a Regional Development Plan for the regional planning area and follow the necessary procedure for this approval and revision as laid down in Chapter III of this Act;