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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Manipur - Subsection

Section 15(2)(a) in Manipur State Commission For The Scheduled Tribes Act, 2014

(a)salaries and allowances payable to and the terms and conditions of service of the Chairperson and to members under sub-section (5) of section 4;