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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(c) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(c)"Check Post" means a check post established on the road by Mineral Resources Department for the verification of the quantity of minerals being transported and the transit documents in any vehicle;