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State of Assam - Section

Section 60 in The Assam State Co-operative Agriculture and Rural Development Bank Limited

60. Special meeting of General Assembly.

- A special meeting of the General Assembly be convened by the Executive Director with the approval of the Chief Executive Director whenever the Board thinks fit or at the instance of the Chairman or the Registrar of Co-operative Societies, Assam or on a requisition signed by at least one tenth or twenty members of the General Assembly whichever is less and Specifying the object of the meeting such a meeting be held within three weeks after the receipt of such requisitions.