Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] NCT Delhi - Subsection Section 13(1)(f) in The Delhi Excise Act, 2009 (f)possesses or has an arrangement for taking on rent suitable premises for the licence and such premises have not been constructed in violation of any law;